Unknown vs For
2025 Latest Caselaw 735 Tri

Tripura High Court

Unknown vs For on 20 May, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                 Page 1 of 1




                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                          WA. No.135 of 2024

                   For Appellant(s)       :    Mr. P. Roy Barman, Sr.Advocate.
                                               Mr. K. Chakraborty, Advocate.

                   For Respondent(s)      :    Mr. R. Datta, Advocate.

HON'BLE MR. JUSTICE T. AMARNATH GOUD HON'BLE MR. JUSTICE BISWAJIT PALIT

20.05.2025

Order

Heard.

Judgment is reserved.

B. PALIT, J T. AMARNATH GOUD, J

Paritosh

SABYA Digitally signed by SABYASACHI

SACHI Date:

GHOSH

2025.05.22 GHOSH 16:23:37 +05'30'