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Sri Kabir Uddin vs The State Of Tripura And 5 Ors
2025 Latest Caselaw 34 Tri

Citation : 2025 Latest Caselaw 34 Tri
Judgement Date : 7 May, 2025

Tripura High Court

Sri Kabir Uddin vs The State Of Tripura And 5 Ors on 7 May, 2025

                                        Page 1 of 1


                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.64 of 2024

          Sri Kabir Uddin
                                                             ---Petitioner(s)
                                         Versus

          The State of Tripura and 5 Ors.
                                                           ----Respondent(s)

For Petitioner(s) : Ms. Rajashree Purakayastha, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/05/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.05.07 05:28:47 +05'30' Moumita

 
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