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Unknown vs For The
2025 Latest Caselaw 697 Tri

Citation : 2025 Latest Caselaw 697 Tri
Judgement Date : 27 March, 2025

Tripura High Court

Unknown vs For The on 27 March, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                   Page 1 of 1




                                           HIGH COURT OF TRIPURA
                                                  AGARTALA
                                               IA NO.01 OF 2024
                                           IN MAC APP NO.01 OF 2025

                 HON'BLE MR. JUSTICE T. AMARNATH GOUD

    Present:
    For the Applicant(s)                           :    Mr. Samar Das, Advocate.

    For the Respondent(s)                          :    Mr. Samarjit Bhattacharjee, Advocate.

27.03.2025

Order

This present application has been filed by the applicant-

appellant for condoning the delay of 49 days in preferring the connected

appeal against the impugned Judgment and Award dated 20.07.2024

passed in T.S.(MAC) No.11 of 2022.

Heard both sides and perused the records.

For the reasons indicated in the accompanying affidavit filed

in support of the petition, the present condonation application stands

allowed, and the delay stands condoned.



                                                                                   JUDGE

    suhanjit



RAJKUMAR       RAJKUMAR SUHANJIT
SUHANJIT       SINGHA
               Date: 2025.03.27 15:10:18
SINGHA         +05'30'
 

 
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