Smt. Sabita Chanda vs The State Of Tripura And 4 Ors
2025 Latest Caselaw 633 Tri

Tripura High Court

Smt. Sabita Chanda vs The State Of Tripura And 4 Ors on 7 March, 2025

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                               WP(C)798 of 2024
          Smt. Sabita Chanda
                                                              ---Petitioner(s)
                                        Versus
          The State of Tripura and 4 Ors.
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Kawsik Nath, Adv. For Respondent(s) : Mr. D. Sharma, Addl. G.A. Mr. S. Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/03/2025 Heard both the sides.

The judgment is reserved.

                                                                 JUDGE





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