Sri Pradip Kumar Chowdhury vs The State Of Tripura And 4 Ors
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Tripura High Court

Sri Pradip Kumar Chowdhury vs The State Of Tripura And 4 Ors on 7 March, 2025

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                            HIGH COURT OF TRIPURA
                                   AGARTALA
                                WP(C)802 of 2024
          Sri Pradip Kumar Chowdhury
                                                             ---Petitioner(s)
                                        Versus
          The State of Tripura and 4 Ors.
                                                          ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Kawsik Nath, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/03/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA MOUMITA DATTA

DATTA 06:51:26 +05'30' Moumita