Mr. D. Bhattacharjee vs Mr. P. Gautam
2025 Latest Caselaw 848 Tri

Tripura High Court

Mr. D. Bhattacharjee vs Mr. P. Gautam on 26 June, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                    HIGH COURT OF TRIPURA
                                           AGARTALA
                                      WP(C) NO.332 OF 2025

                       HON'BLE JUSTICE DR. T. AMARNATH GOUD

            Present:
            For the Petitioner(s)          :   Mr. D. Bhattacharjee, Sr. Advocate.
                                               Mr. S. Das, Advocate.
                                               Mr. A. Chakraborty, Advocate.

            For the Respondent(s)          :   Mr. P. Gautam, Sr. G.A.

Mr. B. Majumder, Dy. SGI. Ms. P. Chakraborty, Advocate.

26.06.2025

Order

Heard learned counsel appearing for both the

parties.

Registry is directed to return this file to the

petitioner for taking necessary steps and again represent the

same after filing a newly certified copy by making necessary

correction in the cause title of the Trial Court Judgment and

Decree.

List the matter thereafter.

DR. T. AMARNATH GOUD, J

suhanjit