Indian Overseas Bank vs Suman Roy And Anr
2025 Latest Caselaw 839 Tri

Tripura High Court

Indian Overseas Bank vs Suman Roy And Anr on 25 June, 2025

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                         HIGH COURT OF TRIPURA
                               AGARTALA
             I.A. No.01 of 2025 in Crl. A. No.12 of 2025

Indian Overseas Bank
                                                                       ----Applicant(s)
                                           Versus

Suman Roy and Anr.
                                [---
                                               ----Respondent(s)

_________________________________________________________ For Applicant(s) : Mr. Saugat Datta, Adv.

For Respondent(s) : Mr. Rajib Saha, Addl. P.P. _________________________________________________________

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 25/06/2025

Learned Counsel, Mr. S. Datta is present for the applicant.

This appeal is preferred challenging the order dated 11.03.2025

delivered by Learned Addl. Chief Judicial Magistrate, West Tripura,

Agartala in connection with Case No.NI 325 of 2014 under Section 138

of NI Act, 1881.

By the said judgment, the respondent accused was

acquitted by the Learned Trial Court. Along with the memo of appeal

another application for granting special leave to appeal and also an

application for condoning delay of 13 days is preferred for condoning

delay in filing the appeal.

Learned Addl. P.P., Mr. R. Saha present for the State-

respondent No.2.

Heard Learned Counsel, Mr. S. Datta is present for the

applicant.

Notice be issued upon the private respondent No.1 in the

I.A. and also in the application for granting special leave to appeal.

The applicant may take steps for service of notice upon the

said private respondent No.1 both by normal process and also by

registered A/D post within 7 (seven) days and may file proof of service.

List the matter on 25.07.2025.

                                                                   JUDGE




Amrita


AMRITA         Digitally signed by
               AMRITA DEB

DEB            Date: 2025.06.26
               14:39:23 +05'30'