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Sri Piyush Singh vs The State Of Tripura & Ors
2025 Latest Caselaw 806 Tri

Citation : 2025 Latest Caselaw 806 Tri
Judgement Date : 20 June, 2025

Tripura High Court

Sri Piyush Singh vs The State Of Tripura & Ors on 20 June, 2025

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA


                                                W.P.(C) No.379 of 2024

           Sri Piyush Singh
                                                                                           ...... Petitioner(s)
                                                      Versus

           The State of Tripura & Ors.
                                                                                     ...... Respondent(s)

For Petitioner (s) : Mr. B. R. Bhattacharjee, Sr. Adv.

Mr. S. Saha, Adv.

Mr. S. Datta, Adv.

Mr. S. Banik, Adv.

For Respondent(s) : Mr. K. De, Addl. G.A

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA Order

20.06.2025

Heard Mr. B.R. Bhattacharjee, learned senior counsel assisted by Mr. S. Saha and Mr. S. Datta, learned counsel appearing for the petitioners.

Also heard Mr. K. De, learned Addl. GA appearing for the respondents. Judgment is reserved.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2025.06.21 15:41:43 +05'30'

Sujay

 
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