Sri Ajay Debnath vs Sri Govind Mohan & Others
2025 Latest Caselaw 156 Tri

Tripura High Court

Sri Ajay Debnath vs Sri Govind Mohan & Others on 14 July, 2025

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                                               HIGH COURT OF TRIPURA
                                                     AGARTALA
                                                Cont.Cas(C) No.15 of 2025
Sri Ajay Debnath
                                                                                 .........Petitioner(s);
                                                          Versus
Sri Govind Mohan & others
                                                                                .........Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Advocate, Ms. Adwitiya Chakraborty, Advocate. For Respondent(s) : Mr. Bidyut Majumder, Deputy SGI.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE S.D. PURKAYASTHA Order 14/07/2025

Learned Deputy SGI Mr. Bidyut Majumder appearing for

respondent No.4 submits on instruction that a Special Leave Petition (Civil)

Diary No(s).21726/2025 has been filed against the judgment under offence. It

has not yet been taken up before the Hon'ble Bench. He prays for time.

In that view of the matter, list the case after four weeks.

Mr. Somik Deb, learned senior counsel, appears for the petitioner.

(S.D. PURKAYASTHA), J (APARESH KUMAR SINGH), CJ

Pijush/ MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2025.07.15 14:11:12 +05'30'