Sri Tapan Chandra Shib & Anr vs Sri Dinesh Chandra Shib & Ors
2025 Latest Caselaw 152 Tri

Tripura High Court

Sri Tapan Chandra Shib & Anr vs Sri Dinesh Chandra Shib & Ors on 14 July, 2025

      2


                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                                 RFA No.19 of 2024
      Sri Tapan Chandra Shib & Anr.
                                                                            ---- Appellant(s)
                                                      Versus
      Sri Dinesh Chandra Shib & Ors.
                                                                          ----Respondent(s)

For Appellant(s) : Mr. Dilip Kumar Das Chawdhury, Adv. For Respondent(s) : Mr. Sankar Kr. Deb, Sr. Adv, Mr. Saugat Datta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

14/07/2025

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.07.15 11:16:39 -07'00'

Deepshikha