The United India Insurance Co. Ltd vs Sri Barendra Debbarma & Anr
2025 Latest Caselaw 106 Tri

Tripura High Court

The United India Insurance Co. Ltd vs Sri Barendra Debbarma & Anr on 2 July, 2025

                                 HIGH COURT OF TRIPURA
                                       AGARTALA

                                  MAC App. No.4 of 2024

The United India Insurance Co. Ltd.
                                                                 ----Appellant(s)
                                            Versus
Sri Barendra Debbarma & Anr.

                                                              ---- Respondent(s)

c/w CO(FA) No.04 of 2025

Sri Barendra Debbarma

----Appellant(s) Versus

Sri Anjan Sutradhar & Anr.

---- Respondent(s)

In MAC App. No.4 of 2024 For Appellant(s) : Mr. Pradyumna Gautam, Adv. For Respondent(s) : Mr. Sankar Lodh, Adv.

In CO(FA) No.04 of 2025

For Appellant(s) : Mr. Sankar Lodh, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

02/07/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

AMRITA Digitally signed by AMRITA DEB

DEB Date: 2025.07.02 18:08:07 +05'30'