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The State Of Tripura vs Jayanta Chandra Naha
2025 Latest Caselaw 559 Tri

Citation : 2025 Latest Caselaw 559 Tri
Judgement Date : 14 February, 2025

Tripura High Court

The State Of Tripura vs Jayanta Chandra Naha on 14 February, 2025

                                           Page 1 of 1


                             HIGH COURT OF TRIPURA
                                     AGARTALA
                                   IA No.1 of 2024
                               In Crl. A. No.31 of 2024
          The State of Tripura
                                                                    ---Applicant(s)
                                            Versus
          Jayanta Chandra Naha
                                                                 ----Respondent(s)

For Applicant(s) : Mr. Raju Datta, P.P. For Respondent(s) : Mr. Anjan Kanti Pal, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 14/02/2025 Learned P.P. Mr. Raju Datta is present on behalf of the State-

applicant.

Learned Counsel Mr. A. K. Pal has appeared on behalf of the

respondent-accused.

This appeal is preferred challenging the judgment and order of

acquittal dated 12.09.2024 delivered by Learned Special Judge

(NDPS), Sepahijala District, Sonamura in connection with case No.

Special (NDPS) 33 of 2024 under Section 20(b)(ii)(C)/25/29 of NDPS

Act. Along with memo of appeal another application for granting

special leave to appeal under Section 378(3) of Cr.P.C.

corresponding to Section 419(3) of BNSS, 2023 is filed and in

addition to that another application is filed by the state-applicant

under Section 5 of Limitation Act for condoning the delay of six days

in preferring the appeal.

Heard both the sides at length.

Perused the application filed on behalf of the state-appellant

and considering the grounds as set forth in the application are

satisfactory, the delay is hereby condoned.

Thus, the IA stands disposed of.

MOUMITA                 DATTA
                                                                         JUDGE
                        Date: 2025.02.15 00:39:51
DATTA                   +05'30'
Moumita
 

 
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