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Unknown vs For The
2025 Latest Caselaw 537 Tri

Citation : 2025 Latest Caselaw 537 Tri
Judgement Date : 11 February, 2025

Tripura High Court

Unknown vs For The on 11 February, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                                       Page 1 of 1




                                                           HIGH COURT OF TRIPURA
                                                                 AGARTALA
                                                              WA NO.94 OF 2024

                                             HON'BLE MR. JUSTICE T. AMARNATH GOUD
                                              HON'BLE MR. JUSTICE BISWAJIT PALIT

                           Present:
                           For the Appellant(s)                        : Mr. P. Roy Barman, Sr. Advocate.
                                                                         Mr. S. Bhattacharjee, Advocate.
                                                                         Mr. Koomar Chakraborty, Advocate.

                           For the Respondent(s)                       : Mr. C.S. Sinha, Advocate.

Mr. D. Sharma, Addl. G.A. Mr. D.C. Saha, Advocate.

11.02.2025

Order

Argument heard.

Judgment reserved.

B. PALIT, J T. AMARNATH GOUD, J

suhanjit

RAJKUMAR SUHANJIT SINGHA SUHANJIT SINGHA Date: 2025.02.13 11:02:50 +05'30'

 
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