Sri Bidhan Chandra Nath And Ors vs Sri Santosh Debnath And Ors
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Tripura High Court

Sri Bidhan Chandra Nath And Ors vs Sri Santosh Debnath And Ors on 10 February, 2025

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                             HIGH COURT OF TRIPURA
                                     AGARTALA
                                  RSA No.26 of 2023
           Sri Bidhan Chandra Nath and Ors.
                                                               ---Appellant(s)
                                          Versus
           Sri Santosh Debnath and Ors.
                                                            ----Respondent(s)

For Appellant(s) : Mr. Sankar Lodh, Advocate For Respondent(s) : Mr. Ratan Datta, Advocate Mr. Aditya Baidya, Advocate

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 10/02/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA MOUMITA DATTA

DATTA 05:30:17 +05'30' Moumita