Citation : 2025 Latest Caselaw 1504 Tri
Judgement Date : 15 December, 2025
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WA No.74 of 2025
Sri Zonunfela Rawihte & Ors.
...... Appellant(s)
VERSUS
The State of Tripura & Ors.
...... Respondent(s)
Along with WA No.75 of 2025 Sri Biplab Saha & Ors.
...... Appellant(s) VERSUS The State of Tripura & Ors.
...... Respondent(s)
For Appellant(s) : Mr. Purusuttam Roy Barman, Sr. Advocate Mr. Samarjit Bhattacharjee, Advocate Mr. Kawsik Nath, Advocate Mr. Dipjyoti Pal, Advocate For Respondent(s) : Mr. Saktimoy Chakraborty, Advocate General Mr. Mangal Debbarma, Addl. G.A. Mrs. Pinki Chakraborty, Advocate
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 15/12/2025
Heard both sides.
The judgment is reserved.
(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)
Snigdha
SATABD Digitally signed by SATABDI DUTTA
I DUTTA 17:17:53 +05'30' Date: 2025.12.15
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