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Sri Zonunfela Rawihte & Ors vs The State Of Tripura & Ors
2025 Latest Caselaw 1503 Tri

Citation : 2025 Latest Caselaw 1503 Tri
Judgement Date : 15 December, 2025

[Cites 0, Cited by 0]

Tripura High Court

Sri Zonunfela Rawihte & Ors vs The State Of Tripura & Ors on 15 December, 2025

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                            WA No.74 of 2025
           Sri Zonunfela Rawihte & Ors.
                                                                         ...... Appellant(s)
                                            VERSUS
           The State of Tripura & Ors.
                                                                        ...... Respondent(s)

Along with WA No.75 of 2025 Sri Biplab Saha & Ors.

...... Appellant(s) VERSUS The State of Tripura & Ors.

...... Respondent(s)

For Appellant(s) : Mr. Purusuttam Roy Barman, Sr. Advocate Mr. Samarjit Bhattacharjee, Advocate Mr. Kawsik Nath, Advocate Mr. Dipjyoti Pal, Advocate For Respondent(s) : Mr. Saktimoy Chakraborty, Advocate General Mr. Mangal Debbarma, Addl. G.A. Mrs. Pinki Chakraborty, Advocate

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 15/12/2025

Heard both sides.

The judgment is reserved.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Snigdha

SATABD Digitally signed by SATABDI DUTTA

I DUTTA 17:17:53 +05'30' Date: 2025.12.15

 
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