Sri Ranjit Barua vs The State Of Tripura
2025 Latest Caselaw 1465 Tri

Tripura High Court

Sri Ranjit Barua vs The State Of Tripura on 3 December, 2025

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                         Crl. Rev. P. No.34 of 2025

      Sri Ranjit Barua
                                                                         ---- Petitioner(s)
                                                   Versus
      The State of Tripura
                                                                        ----Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Adv. For Respondent(s) : Mr. Rajib Saha, Addl. P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

03/12/2025

Learned Counsel Mr. Sankar Lodh is present on behalf

of the petitioner.

Learned Addl. P.P., Mr. Rajib Saha is present on behalf

of the State-respondent.

List the matter for judgment/order on 04.12.2025

(tomorrow).

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.12.04 17:33:10

-08'00' Deepshikha