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Shri Bidhan Das And 8 Ors vs The State Of Tripura And 2 Ors
2025 Latest Caselaw 708 Tri

Citation : 2025 Latest Caselaw 708 Tri
Judgement Date : 18 August, 2025

Tripura High Court

Shri Bidhan Das And 8 Ors vs The State Of Tripura And 2 Ors on 18 August, 2025

                                                                      Page 1 of 1


                                                            HIGH COURT OF TRIPURA
                                                                  AGARTALA

                                        WP(C) No.592 of 2024
                     Shri Bidhan Das and 8 Ors.
                                                                                           -----Petitioner(s)

                                                                       Versus

                     The State of Tripura and 2 Ors.
                                                                                           ....Respondent(s)
                                                    a/w
                                          WP(C)No.699 of 2024
                     Subhash Sinha and 702 Ors.
                                                            .............Petitioner(s)
                                                  Versus
                     The State of Tripura and 2 Ors.
                                                            ..........Respondent(s)
                                                   a/w
                                        WP(C) No.57 of 2025
                     Santanu Bhattacharjee and 230 Ors.
                                                                                          -----Petitioner(s)

                                                                        Versus
                     State of Tripura and 2 Ors.
                                                                                          ....Respondent(s)

                     For Petitioner(s)                            :     Mr. Amril Lal Saha, Advocate.
                                                                        Mr. T.K.Nayak, Advocate.
                                                                        Mr. Aditya Mishra, Advocate
                                                                        Mr. Renjith Marak, Advocat
                                                                        Mr. Saugata Datta, Advocate.

                     For Respondent(s)                            :     Advocate General,
                                                                        Mr. S. M. Chakraborty.
                                                                        Mr. Dipankar Sharma, Addl.GA.
                                                                          BEFORE
                                                  HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                          ORDER

18.08.2025

Heard Ld. Counsel of both sides.

Judgment is reserved.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2025.08.18 18:28:57 +05'30'

Saikat Sarma

 
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