Smt. Khela Sutradhar vs Sri Sujit Chakraborty & Ors
2025 Latest Caselaw 318 Tri

Tripura High Court

Smt. Khela Sutradhar vs Sri Sujit Chakraborty & Ors on 4 August, 2025

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                             MAC No.128 of 2024
      Smt. Khela Sutradhar
                                                                            ---- Applicant(s)
                                                     Versus
      Sri Sujit Chakraborty & Ors.
                                                                           ----Respondent(s)

For Petitioner(s) : Mr. Alik Das, Sr. Adv. For Respondent(s) : Mr. Samarjit Bhattacharjee, Adv, Mr. Kushal Deb, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

04/08/2025

List the matter on 07.08.2025 for judgment.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.08.05 14:43:23 -07'00'

Deepshikha