Smt. Pratima Debbarma vs The State Of Tripura & Ors
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Tripura High Court

Smt. Pratima Debbarma vs The State Of Tripura & Ors on 11 April, 2025

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                      WP(C) No.1077 of 2024
        Smt. Pratima Debbarma
                                                                 ---- Petitioner(s)
                                             Versus
        The State of Tripura & Ors.
                                                                ----Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Adv, Ms. Janhavi Mahana, Adv, Mr. Pannalal Debbarma, Adv. For Respondent(s) : Mr. Rana Gopal Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

11/04/2025

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA Date: 2025.04.11 DATTA 18:12:33 -07'00' Deepshikha