Unknown vs For The
2025 Latest Caselaw 903 Tri

Tripura High Court

Unknown vs For The on 4 April, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                     HIGH COURT OF TRIPURA
                                            AGARTALA
                                        I.A. NO.01 OF 2024
                                    IN MAC APP. NO.130 OF 2024

               HON'BLE MR. JUSTICE T. AMARNATH GOUD

    Present:
    For the Applicant(s)                     :   Mr. Sankar Lodh, Advocate.
                                                 Mr. Subham Majumder, Advocate.
                                                 Mr. Kishalay Roy, Advocate.

    For the Respondent(s)                    :   Mr. Haribal Debnath, Advocate.

Ms. Uma Chanda, Advocate.

04.04.2025

Order

This present application has been filed for condoning a

delay of 332 days in presenting the connected appeal challenging

the impugned Judgment and Award dated 29.09.2023 passed by

the learned Member, Motor Accident Claims Tribunal, Sepahijala,

Judicial District, Bishalgarh in T.S.(MAC)197 of 2016.

Heard learned counsel appearing for both the parties.

In terms of the reasons stated in the accompanying

affidavit appending to the application, this present interlocutory

application stands allowed and the delay stands condoned.

                                                                          JUDGE




    suhanjit

RAJKUMAR       RAJKUMAR SUHANJIT
SUHANJIT       SINGHA
               Date: 2025.04.10 13:08:35
SINGHA         +05'30'