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Unknown vs For The
2025 Latest Caselaw 902 Tri

Citation : 2025 Latest Caselaw 902 Tri
Judgement Date : 4 April, 2025

Tripura High Court

Unknown vs For The on 4 April, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                       Page 1 of 1




                               HIGH COURT OF TRIPURA
                                      AGARTALA
                                   IA NO.01 OF 2024
                               IN MAC APP. NO.03 OF 2025

                  HON'BLE MR. JUSTICE T. AMARNATH GOUD

       Present:
       For the Applicant(s)            :    Mr. Sankar Lodh, Advocate.

       For the Respondent(s)           :    Mr. Sankar Bhattacharjee, Advocate.

04.04.2025

Order

This present application has been filed for condoning

the delay of 97 days in presenting the connected appeal,

challenging the impugned Judgment and Award dated 25.06.2024

passed in T.S.(MAC)153 of 2019 by the Member, Motor Accident

Claims Tribunal, West Tripura, Agartala.

When the case is called, Mr. Sankar Lodh, learned

counsel appears on behalf of the applicant as ell as Mr. Sankar

Bhattacharjee, learned counsel appears for the respondent-owner.

Having heard the submission at the Bar, and on perusal

of the averments made in the affidavit appended to the instant

condone delay application, this present interlocutory application

stands allowed and the delay stands condoned.

JUDGE

suhanjit

RAJKUMAR Digitally RAJKUMAR signed by

SUHANJIT SUHANJIT SINGHA Date: 2025.04.10 SINGHA 13:02:53 +05'30'

 
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