Md. Ichub Ali & Ors vs Mst. Nurjan Bibi & Ors
2025 Latest Caselaw 1053 Tri

Tripura High Court

Md. Ichub Ali & Ors vs Mst. Nurjan Bibi & Ors on 30 April, 2025

                2

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                           RSA No.39 of 2023

                Md. Ichub Ali & Ors.
                                                                        ---- Appellant(s)
                                                Versus
                Mst. Nurjan Bibi & Ors.
                                                                    ----Respondent(s)

For Appellant(s) : Mr. Saktimoy Chakraborty, Sr. Adv.

Mrs. Pinki Chakraborty, Adv. For Respondent(s) : Mr. Ratan Datta, Adv.

Ms. Saswati Nag, Adv. Mr. Aditya Baidya, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

30/04/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2025.05.01 17:31:09 +05'30'