Mr. P Roy Barman vs Mr. D. Sarma
2024 Latest Caselaw 1697 Tri

Citation : 2024 Latest Caselaw 1697 Tri
Judgement Date : 27 September, 2024

Tripura High Court

Mr. P Roy Barman vs Mr. D. Sarma on 27 September, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                           HIGH COURT OF TRIPURA
                                 AGARTALA

                                  WP(C) 53 of 2024

For Petitioner(s)                 :     Mr. P Roy Barman, Sr. Advocate.
                                        Mr. K. Chakraborty, Advocate.
For Respondent(s)                 :     Mr. D. Sarma, Add. GA.

Mr. Raju Datta, Advocate.

HON'BLE MR. JUSTICE T. AMARNATH GOUD

Order

27.09.2024 Heard both sides.

Reserved for Judgment.

JUDGE

Dipak

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