Smt. Jewel Debbarma vs Central Bureau Of Investigation (Cbi) & ...
2024 Latest Caselaw 1545 Tri

Tripura High Court

Smt. Jewel Debbarma vs Central Bureau Of Investigation (Cbi) & ... on 11 September, 2024

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                        HIGH COURT OF TRIPURA
                              AGARTALA
                                 IA No.01 of 2024
                                        in
                              Crl.A(J) No.48 of 2024

Smt. Jewel Debbarma
                                                                    ......Applicant(s)
                                                 Versus

Central Bureau of Investigation (CBI) & Anr.
                                                                  ......Respondent(s)

For Applicant(s) : Mr. S. Sarkar, Sr. Adv.

                              :         Mr. K. D. Singha, Adv.
For Respondent(s)             :         Mr. B. Majumder, Adv.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_ 11.09.2024

Heard Mr. S. Sarkar, learned senior counsel assisted by Mr.

K. D. Singha, learned counsel appearing for the applicant.

Also heard Mr. B. Majumder, learned counsel appearing for

the respondents.

It is submitted by Mr. Majumder, learned counsel that four

persons are convicted by the impugned judgment.

One written note is also submitted by Mr. Sarkar, learned

senior counsel.

Registry is directed to report to this Court whether any other

appeal(s) is/are filed in relation to said impugned judgment.

List the matter on 18.09.2024.

JUDGE

SATABDI Digitally signed by SATABDI DUTTA

DUTTA Date: 2024.09.11 16:45:48 +05'30'

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