Tripura High Court

Sri Manik Lal Majumder vs Sri Rajib Debnath And Anr on 31 May, 2024

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                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                         IA No.1 of 2024
                                    In MAC APP No.50 of 2024
          Sri Manik Lal Majumder
                                                                             ----Applicant(s)
                                                      Versus
          Sri Rajib Debnath and Anr.
                                                                          ----Respondent(s)

For Applicant(s) : Mr. S. Roy, Adv.

For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 31/05/2024 Learned counsel Mr. S. Roy is present for the applicant-

appellant.

The applicant-appellant has challenged the judgment and

award dated 21.02.2022 passed by Learned Member, MACT, West

Tripura, Agartala, Tribunal No.1 in connection with Case

No.T.S.(MAC) No.147 of 2018. Along with that appeal the

applicant-appellant has been filed another application under

Section 5 of Limitation Act for condoning the delay of 10(ten) days

in preferring the appeal.