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Archana Datta (Dey) vs Bajaj Allianz General Insurance ...
2024 Latest Caselaw 879 Tri

Citation : 2024 Latest Caselaw 879 Tri
Judgement Date : 29 May, 2024

Tripura High Court

Archana Datta (Dey) vs Bajaj Allianz General Insurance ... on 29 May, 2024

                                              Page 1 of 1


                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                     IA No.9 of 2014
                              In MAC APP No.85 of 2017(D/O)
          Archana Datta (Dey)
                                                                         ----Applicant(s)
                                                Versus
          Bajaj Allianz General Insurance Company Ltd.
                                                                       ----Respondent(s)

For Applicant(s) : Mr. R. G. Chakraborty, Adv.

          For Respondent(s)          :      None

                       HON'BLE MR. JUSTICE BISWAJIT PALIT

                                                Order
          29/05/2024

Heard Learned counsel Mr. R. G. Chakraborty for the applicant-

appellant.

In course of hearing Mr. Chakraborty, Learned counsel

submitted that as per judgment dated 19.08.2019 passed by this

High Court in MAC APP No.85 of 2017, Rs.10,68,400/- was awarded

and that order has been complied with by the Insurance Company

and as per direction of the Tribunal one fixed deposit certificate was

opened in the name of Archana Datta (Dey) i.e. one of the claimant-

petitioner for an amount of Rs.1,21,505/- which according to him by

this time has been matured on 18.12.2023. Learned counsel further

submitted that as per direction of the Tribunal dated 18.07.2017

passed in TS(MAC)36 of 2015 the FD by this time is matured. So

there is no legal embargo to release the amount. So the Registry be

asked to release the amount in favour of the applicant Archana Datta

(Dey) after observing all formalities.

In view of the above, this interlocutory application accordingly

stands disposed of.




                                                                            JUDGE


MOUMITA DATTA                DATTA
                             Date: 2024.05.30 15:16:31 +05'30'
Moumita
 

 
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