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Sri Bidhan Sabdakar vs The State Of Tripura
2024 Latest Caselaw 866 Tri

Citation : 2024 Latest Caselaw 866 Tri
Judgement Date : 27 May, 2024

Tripura High Court

Sri Bidhan Sabdakar vs The State Of Tripura on 27 May, 2024

                                                Page 1 of 1

                                    HIGH COURT OF TRIPURA
                                          AGARTALA

                                    Crl. Rev. P. No.34 of 2023

              Sri Bidhan Sabdakar
                                                                        -----Petitioner(s)
                                                 Versus
              The State of Tripura
                                                                      -----Respondent(s)

For Petitioner(s) : Mr. S. Bhattacharjee, Adv, Ms. J. Debbarma, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 27/05/2024

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2024.05.29 11:49:58 -07'00' Deepshikha

 
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