Sri Dipaul Debbarma vs Sri Rajendra Debbarma & Ors
2024 Latest Caselaw 863 Tri

Tripura High Court

Sri Dipaul Debbarma vs Sri Rajendra Debbarma & Ors on 27 May, 2024

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                                    HIGH COURT OF TRIPURA
                                          AGARTALA

                                     MAC App. No.41 of 2023

              Sri Dipaul Debbarma
                                                                      -----Appellant(s)
                                                 Versus
              Sri Rajendra Debbarma & Ors.
                                                                    -----Respondent(s)

Along with MAC App. No.117 of 2023

Sri Rajendra Debbarma

-----Appellant(s) Versus Sri Dipaul Debbarma & Ors.

-----Respondent(s)

In MAC App. No.41 of 2023 For Appellant(s) : Mr. D.R. Chowdhury, Sr. Adv. For Respondent(s) : Mr. G.S. Das, Adv, Mr. K. Deb, Adv, Ms. S. Saha, Adv.

For Appellant(s) : Mr. T.D. Majumder, Adv. For Respondent(s) : Mr. D.R. Chowdhury, Sr. Adv, Mr. K. Deb, Adv, Mr. S. Sarkar, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 27/05/2024

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2024.05.29 11:51:26 -07'00' Deepshikha