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Sri Ratneswar Das vs The Director General Of Cbi & Ors
2024 Latest Caselaw 830 Tri

Citation : 2024 Latest Caselaw 830 Tri
Judgement Date : 22 May, 2024

Tripura High Court

Sri Ratneswar Das vs The Director General Of Cbi & Ors on 22 May, 2024

                                                          Page 1 of 1

                                              HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                WP(C) No.700 of 2023

                   Sri Ratneswar Das
                                                                              -----Petitioner(s)
                                                           Versus
                   The Director General of CBI & Ors.
                                                                            -----Respondent(s)

For Petitioner(s) : Mr. H. Deb, Adv, For Respondent(s) : Mr. Bidyut Majumder, DSGI,

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 22/05/2024

Heard both the sides.

Judgment is reserved.

JUDGE

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2024.05.24 RJEE 18:35:21 -07'00' Deepshikha

 
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