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Sri Mintu Saha vs Sri Saraswata Datta & Ors
2024 Latest Caselaw 826 Tri

Citation : 2024 Latest Caselaw 826 Tri
Judgement Date : 22 May, 2024

Tripura High Court

Sri Mintu Saha vs Sri Saraswata Datta & Ors on 22 May, 2024

                                                          Page 1 of 1

                                              HIGH COURT OF TRIPURA
                                                    AGARTALA

                                              MAC App. No.100 of 2023

                   Sri Mintu Saha
                                                                              -----Appellant(s)
                                                           Versus
                   Sri Saraswata Datta & Ors.
                                                                            -----Respondent(s)

a/w MAC App. No.16 of 2024 National Insurance Co. Ltd.

-----Appellant(s) Versus Sri Mintu Saha & Ors.

-----Respondent(s)

For Appellant(s) : Mr. N. Chowdhury, Adv, Mr. S. Saha, Adv.

For Respondent(s) : Ms. R. Purkayastha, Adv, Ms. V. Poddar, Adv.

For Appellant(s) : Ms. R. Purkayastha, Adv. For Respondent(s) : Mr. N. Chowdhury, Adv, Mr. S. Saha, Adv, Ms. V. Poddar, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 22/05/2024

Heard both the sides.

Judgment is reserved.

JUDGE

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2024.05.24 JEE 18:34:18 -07'00' Deepshikha

 
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