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Sri Uttam Kumar Tripura vs The State Of Tripura
2024 Latest Caselaw 817 Tri

Citation : 2024 Latest Caselaw 817 Tri
Judgement Date : 21 May, 2024

Tripura High Court

Sri Uttam Kumar Tripura vs The State Of Tripura on 21 May, 2024

                                                        Page 1 of 1

                                              HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                Crl. A. No.13 of 2023

                   Sri Uttam Kumar Tripura
                                                                               -----Appellant(s)
                                                         Versus
                   The State of Tripura
                                                                           -----Respondent(s)

For Appellant(s) : Mr. A. Acharjee, Adv, Ms. S. Sarkar, Adv. For Respondent(s) : Mr. S. Ghosh, Addl. P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 21/05/2024

Heard both the sides.

Judgment is reserved.

JUDGE

SABYASACHI Digitally signed by SABYASACHI BHATTACHARJ BHATTACHARJEE Date: 2024.05.22 18:29:53 EE -07'00' Deepshikha

 
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