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Sri Tapas Giri vs Smti. Sarubala Debbarma And 4 Ors
2024 Latest Caselaw 712 Tri

Citation : 2024 Latest Caselaw 712 Tri
Judgement Date : 7 May, 2024

Tripura High Court

Sri Tapas Giri vs Smti. Sarubala Debbarma And 4 Ors on 7 May, 2024

                                             Page 1 of 1


                                HIGH COURT OF TRIPURA
                                      AGARTALA
                                   MAC APP No.33 of 2023
          Sri Tapas Giri
                                                                 ----Appellant(s)
                                              Versus
          Smti. Sarubala Debbarma and 4 Ors.
                                                               ----Respondent(s)

For Appellant(s) : Mr. S. Lodh, Adv.

Mr. S. Majumder, Adv. For Respondent(s) : Mr. D. C. Roy, Adv.

Mr. S. Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/05/2024 Heard both the sides.

The judgment is reserved.

JUDGE

SABYASACHI SABYASACHI BHATTACHARJEE BHATTACHARJEE Date: 2024.05.07 05:25:59

-07'00' Moumita

 
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