Union Of India vs . M/S Tripura Cricket Association
2024 Latest Caselaw 672 Tri

Tripura High Court

Union Of India vs . M/S Tripura Cricket Association on 1 May, 2024

Author: Arindam Lodh

Bench: Arindam Lodh

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                  CENTRAL EX. APP. 1 OF 2023

               Union of India Vs. M/S Tripura Cricket Association

   For the appellant (s)                             :   Mr. Paramartha Datta, Advocate.

   For the respondent (s)                            :   Mr. T.K.Deb, Advocate.
                                                         Mr. Nihar Dasgupta, Advocate.

     HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH
             HON'BLE MR.JUSTICE ARINDAM LODH
                                                         ORDER

01.05.2024 Arguments heard.

Judgment reserved.

(ARINDAM LODH),J (APARESH KUMAR SINGH),CJ

SAIKAT KAR Digitally signed by SAIKAT KAR Date: 2024.05.03 17:55:31 +05'30'

sanjay