Unknown vs For
2024 Latest Caselaw 446 Tri

Tripura High Court

Unknown vs For on 14 March, 2024

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                                                                     HIGH COURT OF TRIPURA
                                                                           AGARTALA

                                                                           RSA No.53 of 2022

             For Appellant(s)                                          :      Mr. P. Roy Barman, Sr. Adv,
                                                                              Mr. Samarjit Bhattacharjee, Adv.

             For Respondent(s)                                         :      Mr. H. Laskar, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 14/03/2024

Heard both the sides.

Judgment is reserved.

JUDGE

SABYASACHI Digitally signed by SABYASACHI BHATTACHARJEE

BHATTACHARJEE Date: 2024.03.15 17:02:05 -07'00'

Purnita/Deepshikha