Unknown vs For
2024 Latest Caselaw 424 Tri

Tripura High Court

Unknown vs For on 12 March, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                  HIGH COURT OF TRIPURA
                                        AGARTALA

                                             WA 197 of 2021
                                           with WA 199 of 2021
For Appellant(s)                              : Mr. Kohinoor N. Bhattacharya, G.A.
                                                Mr. M. Debbarma, Addl. G.A.

For Respondent(s)                             : Mr. Somik Deb, Sr. Advocate.
                                                Mr. P. Chakraborty, Advocate.
                                                Mr. Kundan Pandey, Advocate.


                  HON'BLE MR. JUSTICE T. AMARNATH GOUD
                   HON'BLE MR. JUSTICE BISWAJIT PALIT

                                                      ORDER

12.03.2024

Heard the arguments made by both the parties.

Judgment is reserved.

Biswajit Palit, J. T. Amarnath Goud, J.

Sabyasachi G.

SABYASACHI Digitally signed by SABYASACHI GHOSH GHOSH Date: 2024.03.20 16:19:14 +05'30'