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Unknown vs For
2024 Latest Caselaw 356 Tri

Citation : 2024 Latest Caselaw 356 Tri
Judgement Date : 1 March, 2024

Tripura High Court

Unknown vs For on 1 March, 2024

                                                      Page 1 of 1


                                            HIGH COURT OF TRIPURA
                                                  AGARTALA

                                                  RSA 17 of 2022
                 For Appellant(s)             :     Mr. D.R. Chowdhury, Sr. Adv.
                                                    Mr. S. Sarkar, Adv.
                 For Respondent(s)            :     Ms. S. Debgupta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 01/03/2024

Learned senior counsel, Mr. D.R. Chowdhury is present

for the appellants. Learned counsel, Ms. S. Debgupta is also

present for the respondents No.1 and 2. No steps have been taken

by the State-respondents.

From the record it appears that on earlier occasion also

Learned counsel for the State-respondents remained absent. Thus,

it appears that the State-respondents is not willing to take any

appropriate steps.

Heard final arguments.

Judgment is reserved.

JUDGE

Date: 2024.03.02 13:57:27 +05'30'

 
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