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Pranab Kumar Baishya & Anr. vs . The State Of Tripura & Ors.
2024 Latest Caselaw 1021 Tri

Citation : 2024 Latest Caselaw 1021 Tri
Judgement Date : 28 June, 2024

Tripura High Court

Pranab Kumar Baishya & Anr. vs . The State Of Tripura & Ors. on 28 June, 2024

Author: Arindam Lodh

Bench: Arindam Lodh

                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                         WP(C) 142 OF 2023

          Pranab Kumar Baishya & Anr. Vs. The State of Tripura & Ors.

          For the petitioner (s)          : Mr. K. Chakraborty, Advocate.
          For the respondent (s)          : Mr. D. Sarma, Addl. G.A.

HON'BLE MR. JUSTICE ARINDAM LODH 28.06.2024 Order

Heard Mr. K. Chakraborty, learned counsel appearing for the petitioners as well as Mr. D. Sarma, learned Addl. G.A. appearing for the State-respondents at length.

The Writ Petition is allowed. Detailed Judgment would be passed later on.

JUDGE

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2024.06.29 15:37:45 +05'30'

sanjay

 
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