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Sri Naruttam Debnath vs Sri Babul Ch. Dutta & Ors
2024 Latest Caselaw 1011 Tri

Citation : 2024 Latest Caselaw 1011 Tri
Judgement Date : 27 June, 2024

Tripura High Court

Sri Naruttam Debnath vs Sri Babul Ch. Dutta & Ors on 27 June, 2024

          2

                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                   I.A. No.01 of 2024
                              In MAC App. No.47 of 2022(D.O.)

          Sri Naruttam Debnath
                                                                       ----Applicant(s)
                                                    Versus
          Sri Babul Ch. Dutta & Ors.
                                                                    ----Respondent(s)

For Applicant(s) : Mr. A. Bhattacharjee, Adv. For Respondent(s) : Mr. R. Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 27/06/2024

Learned Counsel for the applicant-appellant, Mr. A.

Bhattacharjee is present. Learned Counsel, Mr. R. Saha is present

on behalf of the respondent.

Heard both the sides.

The Insurance Company has submitted the calculation

sheet. On the other hand, Learned Counsel for the petitioner prays

for allowing him short accommodation to file his final calculation

sheet in pursuance of the judgment passed by the High Court. The

case is adjourned.

List the matter on 01.07.2024.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.06.28 18:36:35 +05'30' Purnita

 
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