National Insurance Co. Ltd vs Sri Nepal Chandra Dhupi & Ors
2024 Latest Caselaw 1143 Tri

Tripura High Court

National Insurance Co. Ltd vs Sri Nepal Chandra Dhupi & Ors on 11 July, 2024

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                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                        MAC App. No.3 of 2024
             National Insurance Co. Ltd.
                                                                     -----Appellant(s)
                                         Versus
             Sri Nepal Chandra Dhupi & Ors.
                                                                   -----Respondent(s)

For Appellant(s) : Ms. R. Purkayastha, Adv. For Respondent(s) : Mr. K. K. Pal, Adv, Mr. A. K. Pal, Adv, Mr. R. Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 11/07/2024

Learned Counsel for the appellant, Ms. R. Purkayastha is

present.

Learned Counsel for the respondents are also present.

This appeal is preferred challenging the judgment and order

dated 06.06.2023 passed by Learned MAC Tribunal No.5, West

Tripura, Agartala in connection with T.S.(MAC) No.177 of 2017.

Heard Learned Counsel for the parties.

Let the appeal be admitted.

Call for LCR.

Registry be asked to prepare paper book and supply the

same to Learned Counsel for the parties.

List the matter in its usual course for hearing after

preparation of paper book.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.07.12 17:54:01 -07'00' Deepshikha