Mr. S. Lodh vs Mr. S. S Dey
2024 Latest Caselaw 50 Tri

Tripura High Court

Mr. S. Lodh vs Mr. S. S Dey on 18 January, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                        HIGH COURT OF TRIPURA
                              AGARTALA
                         WP(C) No.25 of 2024


   For Petitioner(s)       :      Mr. S. Lodh, Advocate
                                  Mr. Subham Majumder, Advocate

   For Respondent(s)       :      Mr. S. S Dey, Advocate General
                                  Mr. D. Sarma, Addl. GA
                                  Mr. S. Debnath, Advocate
                                  Ms. A. Chakraborty, Advocate



               HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                     ORDER

18.01.2024

Arguments heard

Judgment reserved.

JUDGE

Paritosh

SABYASACHI Digitally signed by SABYASACHI GHOSH

GHOSH Date: 2024.01.20 12:02:45 +05'30'