Unknown vs For Appellant (S) : Mr. D. Datta
2024 Latest Caselaw 28 Tri

Citation : 2024 Latest Caselaw 28 Tri
Judgement Date : 12 January, 2024

Tripura High Court

Unknown vs For Appellant (S) : Mr. D. Datta on 12 January, 2024

                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                  CRL.A. No.12 of 2023
For Appellant (s)                  :     Mr. D. Datta, Adv.
For Respondent(s)                  :     Mr. S. Ghosh, Addl. PP

Mr. D.C Roy, Adv.

HON'BLE MR. JUSTICE S.D PURKAYASTHA Order

12.01.2024

In view of the judgment and order passed today in Crl. L.P No.08 of 2023, this appeal is disposed of .

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2024.01.12 18:59:12 +05'30'

Sujay

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