Mr. B. Deb vs Mr. D. C. Deb
2024 Latest Caselaw 12 Tri

Tripura High Court

Mr. B. Deb vs Mr. D. C. Deb on 11 January, 2024

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                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                  Crl. Rev. P. No.51 of 2023
           For Petitioner(s)         :     Mr. B. Deb, Adv,
                                           Mrs. S. Deb(Gupta), Adv.
           For Respondent(s)         :     Mr. D. C. Deb, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 11/01/2024

Learned Counsel for the petitioner, Mr. B. Deb alongwith

Mrs. S. Deb(Gupta) is present.

Learned Counsel for the respondent, Mr. D. C. Deb is

present.

Heard arguments of both the sides.

List the matter on 24.01.2024 for judgment.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.01.12 01:11:54 -08'00'

Moumita/Deepshikha