Smt. Ravaiti Debbarma And 02 Ors vs Tripura State Electricity Corporation ...
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Tripura High Court

Smt. Ravaiti Debbarma And 02 Ors vs Tripura State Electricity Corporation ... on 29 August, 2024

Author: Arindam Lodh

Bench: Arindam Lodh

                                        Page 1 of 1




                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                    RFA No.21 of 2022

Smt. Ravaiti Debbarma and 02 Ors.
                                                                  ----Appellant(s)
                 Versus
Tripura State Electricity Corporation Ltd. and Anr.
                                                                ----Respondent(s)
For Appellant(s)                :     Mr. K. Pandey, Advocate
For Respondent(s)               :     Mr. N. Majumder, Advocate

                   HON'BLE MR. JUSTICE ARINDAM LODH
                  HON'BLE MR. JUSTICE S.D. PURKAYASTHA
                                        ORDER

29.08.2024

Arguments concluded. Judgment reserved.

                  JUDGE                                             JUDGE




Snigdha



 SAIKAT     Digitally signed
            by SAIKAT KAR

 KAR        Date: 2024.08.30

16:11:11 +05'30'