Sri Pran Hari De vs Sri Khagendra Ch. Dey
2024 Latest Caselaw 1390 Tri

Tripura High Court

Sri Pran Hari De vs Sri Khagendra Ch. Dey on 16 August, 2024

                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                                RSA No.01 of 2023

    Sri Pran Hari De
                                                                                 ......Appellant(s)
                                                   Versus

    Sri Khagendra Ch. Dey
                                                                               ...... Respondent(s)

For Appellant (s) : Mr. PK Dhar, Sr. Adv.

Mr. R. Debnath, Adv.

Mr. S. Chakraborty, Adv.

For Respondent(s) : Mr. D.C.Roy Adv.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA Order

16.08.2024

Heard Mr. P.K. Dhar, learned senior counsel assisted by Mr. R. Debnath, learned counsel and Mr. S. Chakraborty, learned counsel appearing for the appellant.

Also heard Mr. D.C. Roy, learned counsel appearing for the respondent. Judgment is reserved.

                                                                                  JUDGE





SUJAY GHOSH             GHOSH

Date: 2024.08.16 14:56:31 +05'30'

Sujay