Sri Subhash Chakraborty vs Smt. Sandhya Deb & Ors
2024 Latest Caselaw 1363 Tri

Tripura High Court

Sri Subhash Chakraborty vs Smt. Sandhya Deb & Ors on 12 August, 2024

2

                             HIGH COURT OF TRIPURA
                                   AGARTALA
                                RFA No.13 of 2024
Sri Subhash Chakraborty
                                                           ---- Appellant(s)
                                                 Versus
Smt. Sandhya Deb & Ors.
                                                          ----Respondent(s)

For Appellant(s) : Mr. D. Deb, Adv. For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 12/08/2024

Learned Counsel, Mr. D. Deb is present for the appellant. None

appeared on behalf of the respondents.

Heard Learned Counsel for the appellant.

Judgment is reserved

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.08.13 17:46:01 +05'30' Purnita