Smt. Anindita Ray Choudhury vs Smt. Alakananda Roy(Basu)
2024 Latest Caselaw 1359 Tri

Tripura High Court

Smt. Anindita Ray Choudhury vs Smt. Alakananda Roy(Basu) on 8 August, 2024

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                                               HIGH COURT OF TRIPURA
                                                     AGARTALA
                                                     CRP No.58 of 2024
             Smt. Anindita Ray Choudhury
                                                                               -----Petitioner(s)
                                                           Versus
             Smt. Alakananda Roy(Basu)
                                                                             -----Respondent(s)

For Petitioner(s) : Mr. S. M. Chakraborty, Sr. Adv, Mrs. P. Chakraborty, Adv. For Respondent(s) : Mr. S. Saha, Adv, Mr. S. Datta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 08/08/2024 Heard learned Counsel.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.08.09 18:04:41

-07'00'

Deepshikha