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Sri Manik Lal Majumder vs Sri Rajib Debnath And Anr
2024 Latest Caselaw 1349 Tri

Citation : 2024 Latest Caselaw 1349 Tri
Judgement Date : 7 August, 2024

Tripura High Court

Sri Manik Lal Majumder vs Sri Rajib Debnath And Anr on 7 August, 2024

                                            Page 1 of 1


                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                      IA No.1 of 2024
                                 In MAC APP No.50 of 2024

          Sri Manik Lal Majumder
                                                                  ----Applicant(s)
                                             Versus
          Sri Rajib Debnath and Anr.
                                                                ----Respondent(s)

For Applicant(s) : Mr. S. Roy, Adv.

For Respondent(s) : Mr. G. S. Das, Adv.

Mr. K. Deb, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/08/2024 Learned counsel Mr. S. Roy is present for the appellant-applicant.

Learned counsel is also present for the insurance company i.e. the

respondent No.2.

The appellant-applicant has preferred this appeal challenging the

judgment and award dated 21.02.2022 passed by Learned Tribunal,

Court No.1, West Tripura, Agartala in connection with case No.

T.S.(MAC) 147 of 2018 and along with the memo of appeal another

application has been filed by the appellant-applicant under Section 5 of

the Limitation Act for condoning the delay of 10(ten) days(excluding the

period preferred w.e.f 15.03.2022 to 13.02.2024 in view of the order

dated 13.02.2024 in Civil Misc(Review) 02 of 2022) of Learned Member,

M.A.C.T., West Tripura, Agartala in preferring the appeal.

Heard both the sides.

Considered.

This court is satisfied with the grounds as mentioned in the

application and considering the facts and circumstances of the case the

delay is hereby condoned and accordingly the IA stands disposed of.



                                                                       JUDGE
MOUMITA                  Digitally signed by
                         MOUMITA DATTA

DATTA                    Date: 2024.08.08 10:36:05
                         +05'30'
Moumita
 

 
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