Smt. Chabi Rani Das vs Sri Manoranjan Das
2024 Latest Caselaw 553 Tri

Tripura High Court

Smt. Chabi Rani Das vs Sri Manoranjan Das on 4 April, 2024

                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                           RSA No.07 of 2023

    Smt. Chabi Rani Das
                                                                              ...... Appellant(s)
                                              Versus
    Sri Manoranjan Das
                                                                            ...... Respondent(s)

For Appellant (s) : Mr. R.G. Chakraborty, Adv.

Mr. H. Laskar, Adv.

For Respondent(s) : Mr. S. Debnath, Adv.

HON'BLE MR. JUSTICE S.D PURKAYASTHA Order

04.04.2024

Heard learned counsel appearing for both the parties. Argument is concluded. Judgment is reserved.

JUDGE

SATABDI Digitally signed by SATABDI DUTTA

DUTTA Date: 2024.04.05 14:00:46 +05'30'

Sujay