Smt. Mani Adhikari vs Sri Suman Ghosh And Others
2023 Latest Caselaw 773 Tri

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                                                    HIGH COURT OF TRIPURA
                                                          AGARTALA

                                                           MAC App. No.88 of 2023
Smt. Mani Adhikari
                                                                                        .........Appellant(s)
                                                                   Versus
Sri Suman Ghosh and others
                                                                                      .........Respondent(s)

For Appellant(s) : Mr. D. Debnath, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH

Order

14/09/2023 The claimants have approached this Court in appeal under

Section 173 of the Motor Vehicle Act, 1988 for enhancement of

compensation against the judgment and award dated 05/06/2023 passed by

Ld. Member, Motor Accident Claims Tribunal No.1, West Tripura,

Agartala, in case No. T.S. (MAC) 48 of 2020.

Issue notice through speed post upon all the respondents and,

additionally, under ordinary process on respondents No.1 and 3 for which

requisites be filed within one week.

Notice is made returnable on 06.12.2023.

(APARESH KUMAR SINGH), CJ

Munna S MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2023.09.15 13:01:04 +05'30'